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[Cites 0, Cited by 7] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Food Corporations Act, 1964

(2)The board of directors, in discharging its functions, shall act on business principles having regard to the interests of the producer and consumer and shall be guided by such instructions on questions of policy as may be given to it by the Central Government.