Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(13B) in The Himachal Pradesh Panchayati Raj Act, 1994 (13B)[ "Financial Commissioner" means the Financial Commissioner (Revenue) to the Government of Himachal Pradesh;] [Inserted by Himachal Pradesh Act No. 17 of 2008, dated 6.10.2008]
