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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(6) in The Dowry Prohibition (Orissa Amendment) Act, 1975

(6)The provisions contained in Sub-section (3) of Section 123 of the Code of Criminal Procedure, 1973 shall, so far as may be, apply to the recovery of the maintenance allowance ordered under this section."