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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(c) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(c)the control restrictions and conditions subject to which the Corporation may appoint officers and other employees under sub-section (1) of section 9;