Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 96] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Right of Children to Free and Compulsory Education Act, 2009

(f)"elementary education" means the education from first class to eighth class;