Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Arunachal Pradesh - Subsection Section 39(d) in Arunachal Pradesh Goods Tax Act, 2005 (d)interest, penalty and tax owed under the Central Sales Tax Act, 1956 (74 of 1956) ;
