Section 202(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

(a)to desist or refrain, as the case may be, from using, or allowing to be used the building or place for such purpose; or

Legal Document View