Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(d) in Kashmir and Jammu Universities Act, 1969 (d)"constituent college" means an institution recognised as such by the Syndicate of the University concerned in accordance with the provisions of this Act and Statutes ;
