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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(1)(g) in Arunachal Pradesh Panchayat Raj Act, 1997

(g)set apart, by public notice, any public source of water supply for drinking or culinary purpose and likewise prohibit all bathing, washing or other acts likely to pollute the source so set apart,