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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(g) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(g)'fund' means the "Shimla Road Users and Pedestrian Amenities Fund" established under section 16 of this Act;