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State of Gujarat - Section

Section 56 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

56. Examiners' Committee.

(1)There shall be formed every year a committee for each faculty, for the purpose of drawing up the list for appointments to University examinership, consisting of-
(i)the Pro-Vice-Chancellor, Ex-officio Chairperson.
(ii)the Dean of the concerned Faculty,
(iii)the Chairperson of the Board of Studies, and
(iv)two members of the Board of studies nominated by the Vice-Chancellor for the year.
(2)the list of examiners prepared by the committee shall be placed through the Academic Council before the Vice-Chancellor for his approval who may either approve or modify the same for the reasons to be recorded in writing.
(3)The procedure to be followed by the committee shall be such as may be prescribed by the Statutes.