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Punjab-Haryana High Court

M/S Groupe Seb India Private Limited vs Union Of India And Others on 4 November, 2019

Author: Jaswant Singh

Bench: Jaswant Singh, Lalit Batra

CWP No. 28203 of 2019 (O&M)                                       #1#

 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH.


                                               CWP No. 28203 of 2019 (O&M)

                                                  Date of Decision:- 04.11.2019

M/s Groupe SEB India Private Limited

                                                                   ......Petitioner.

                                     Versus

Union of India & Others

                                                              ......Respondents.

CORAM:- HON'BLE MR. JUSTICE JASWANT SINGH
        HON'BLE MR. JUSTICE LALIT BATRA

Present:    Mr. Jagmohan Bansal, Advocate for petitioners in CWP-30949,
            32961, 30968, 33004-2018
            CWP-395, 451, 6939, 10915, 12953, 14231-2019.

            Mr. Sandeep Goyal, Advocate &
            Mr. Rishabh Singla, Advocate for petitioners in
            CWP-1074, 1187, 1239, 1299, 1596-2019
            CWP-967, 3265, 5984, 6008, 8406, 4689, 4782, 5394-2019
            CWP-5397, 5703, 7060, 10252, 9918, 14629-2019.

            Mr. Sanjay Bansal, Senior Advocate assisted by
            Mr. Amit Parsad, Advocate for Petitioner
            in CWP No.29536 of 2018 &
            CWP No.17676, 1702, 6988, 6995, 7652, 7798, 8122, 8142,
            8187, 25283 and 27522 of 2019.

            Mr. Surjeet Badhu, Advocate and
            Mr. Veer Singh, Advocate
            for petitioners in CWP-4842, 5977, 5983, 6124-2019.

            Mr. Alok Mittal, Advocate for petitioner
            in CWP-1976-2019.

            Mr. Suresh Kumar Yadav, Advocate for Petitioner
            in CWP No.8351 of 2019.

            Mr. Amar Pratap Singh, Advocate &
            Mr. Rohit Gupta, Advocate for Petitioner in
            CWP Nos.19516, 27891, 15269, 28408, 28469, 27740, 27917,
            27884, 27903, 27885, 27919, 28085, 27960, 28165, 27450,
            27426, 4648, 9173, 21751, 21902 & 12365 of 2019.

            Mr. Mavpreet Singh, Advocate for
            Mr. Aman Bansal, Advocate for Petitioner(s)
            (in CWP No.4557 of 2019).



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 CWP No. 28203 of 2019 (O&M)                                        #2#

            Mr. Rajiv Sharma, Advocate with
            Mr. Nikhil Sharma, Advocate for Petitioner(s)
            in CWP Nos.5574, 6201, 8966, 19965, 6341, 6590 of 2019.

            Ms. Anita Kumari, Advocate for
            Mr. Rose Gupta, Advocate
            for petitioners in CWP-10987, 9627, 10735-2019.

            Mr. J.S. Bedi, Advocate
            for petitioners in CWP-15286, 15578, 15665-2019.

            Mr. Balwinder Singh, Advocate
            for petitioners in CWP-29536-2018, 1702-2019.

            Ms. Pridhi Jaswinder Sandhu, Advocate and
            Ms. Niharika Gupta, Advocate for petitioner
            in CWP-8594-2019.

            Ms. Rimika Khera, Advocate
            for petitioner in CWP-16206-2019.

            Mr. Rakesh Sobti, Advocate for Petitioner
            in CWP No.24809 & 25303 of 2019.

            Mr. Dixit Garg, Advocate for Petitioner
            in CWP No.4557 of 2019.

            Mr. Shashank Shekhar, Advocate with
            Mr. Arjyajeep Roy, Advocate &
            Mr. Arjun Sheoran, Advocate for Petitioner in
            CWP No.28203 of 2019.

            Mr. Monish Panda, Advocate and
            Mr. Mrinal Bharat Ram, Advocate for Petitioner(s) in
            CWP Nos.39714 & 4014 of 2019.

            Mr. Akhil Krishan Maggu, Advocate for Petitioner in
            CWP No.9981 of 2019.

            Mr. Ajayiner S. Dhillon, Advocate for
            Mr. Ranjan Lakhanpal, Advocate in
            CWP No.28408 of 2018

            Ms. Mamta Singla Talwar, Deputy Advocate General,
            Haryana.

            Mr. Pankaj Gupta, Additional Advocate General, Punjab.

            Mr. Sourabh Goel, Senior Standing Counsel with
            Mr. Sanjeeva Kumar Uppal, Advocate
            for respondents No. 1 to 3 in CWP-32961, 33004-2018,
            CWP-5703, 15665, 6201, 6341, 7060, 6590, 6939, 12953-2019,
            CWP-6008, 4418, 16206, 4544, 5397, 5394, 4782, 4689-2019
            CWP-10252, 3265, 8594, 10915, 8406, 32231, 9322-2019
            CWP-14629, 15286, 15578, 17621, 17699, 19965, 21038,
            27511, 25283, 5484, 20615-2019;


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 CWP No. 28203 of 2019 (O&M)                                         #3#

               for respondent nos.1 to 3 in CWP No.17676 of 2019
               for respondent nos.1 to 4 in CWP Nos.21751 & 21902 of 2019,
               for respondent nos.1 to 3 in CWP Nos.21992, 24483 and 24451
               of 2019; &
               for respondent nos.1 to 3 in CWP No.29852 of 2019.

               Mr. Sunish Bindlish, Senior Standing Counsel assisted by
               Mr. Naman Jain, Advocate for respondents/UOI in CWP-977,
               5983, 3971, 4014, 4648, 4842, 5574, 8351, 6124, 6988, 6995,
               7652, 7798, 8122, 8142, 8187, 9173, 8966, 10735, 10915,
               10987, 12365, 12953, 9627, 9918, 15269, 16017, 19516,
               27885, 28085, 28469, 27903, 27919, 4557, 21751, 21902,
               24809, 27426, 27450, 27917, 27960, 27884, 28165, 27740,
               27891, 25303 & 28203 of 2019.

               Mr. Puneet Pali, Advocate for
               Mr. Amit Goyal, Advocate
               for respondents No. 2 and 3 in CWP-30968 and
               30949-2018.

               Mr. Tajender Joshi, Advocate for respondents in
               CWP Nos.395, 451, 4418, 5574, 6201, 6341
               and 6590 of 2019.

                                   ***

JASWANT SINGH, J.

For detailed order, see order of even date passed in CWP No.30949 of 2018 titled as Adfert Technologies Pvt. Ltd. Vs. Union of India & Ors.

( JASWANT SINGH ) JUDGE ( LALIT BATRA ) JUDGE November 04, 2019 Mangal Singh Whether speaking/reasoned Yes/No Whether Reportable Yes/No 3 of 3 ::: Downloaded on - 22-12-2019 16:52:09 :::