Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(2) in The Delhi School Education Rules, 1973 (2)The Committee may appoint such subject panels as it may deem necessary consisting of its own members or specialists who are not members of the Committee.
