Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 35 in The Rajasthan Laws Repealing Act, 1954 35. The United State of Rajasthan Jagirdars (Abolition of Powers) Second Amendment Ordinance, 1949. III. Former Matsya State
