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Delhi High Court - Orders

Zydus Wellness Products Limited vs Cipla Health Ltd & Anr on 13 September, 2023

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                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CS(COMM) 115/2023
                                     ZYDUS WELLNESS PRODUCTS LIMITED
                                                                           ..... Plaintiff
                                                   Through: Mr. Sumit Wadhwa and
                                                            Ms. Vanshika Arora,
                                                            Advocates
                                                   versus
                                     CIPLA HEALTH LTD & ANR.
                                                                                                                           ..... Defendant
                                                                               Through:                 None
                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                     ORDER

% 13.09.2023 List the matter for the purpose fixed on the date fixed i.e. 06.10.2023.

I.A.No. 17693/23 (on behalf of under section 151 CPC for condonation of delay in filing replication) Issue notice. Accepted.

The defendant no. 1 may file the reply in due course, whereafter the rejoinder be filed. I.A.No. 17694/23 (on behalf of plaintiff under chapter IV Rule 3 (c) of the Delhi High Court (OS) Rules seeking condonation of delay of 72 days in re-filing the application) The application is allowed, as the defendant no. 1 is not objecting.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 13, 2023/PU Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:11:04