Delhi High Court - Orders
Zydus Wellness Products Limited vs Cipla Health Ltd & Anr on 13 September, 2023
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 115/2023
ZYDUS WELLNESS PRODUCTS LIMITED
..... Plaintiff
Through: Mr. Sumit Wadhwa and
Ms. Vanshika Arora,
Advocates
versus
CIPLA HEALTH LTD & ANR.
..... Defendant
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 13.09.2023 List the matter for the purpose fixed on the date fixed i.e. 06.10.2023.
I.A.No. 17693/23 (on behalf of under section 151 CPC for condonation of delay in filing replication) Issue notice. Accepted.
The defendant no. 1 may file the reply in due course, whereafter the rejoinder be filed. I.A.No. 17694/23 (on behalf of plaintiff under chapter IV Rule 3 (c) of the Delhi High Court (OS) Rules seeking condonation of delay of 72 days in re-filing the application) The application is allowed, as the defendant no. 1 is not objecting.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 13, 2023/PU Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:11:04