Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(c) in Rajasthan Lunacy Rules, 1962 (c)All order of the State Government relating to the management of an asylum shall be laid before the official visitors at their monthly meeting, together with any remarks of visitors who may have visited the asylum since the last meeting.
