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Allahabad High Court

Riyasat Ali Khan And Another vs State Of U.P. And Others on 13 September, 2010

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 55861 of 2010
 

 
Petitioner :- Riyasat Ali Khan And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Preet Pal Singh Rathore
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.
 

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 13.9.2010 SRY