Allahabad High Court
Riyasat Ali Khan And Another vs State Of U.P. And Others on 13 September, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 55861 of 2010 Petitioner :- Riyasat Ali Khan And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Preet Pal Singh Rathore Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 13.9.2010 SRY