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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(3)(a) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(a)Officers of the State Government in the Police, Health and Publicity Departments, and the department dealing with welfare of senior citizens;