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[Cites 0, Cited by 9] [Entire Act]

State of Goa - Section

Section 16 in The Goa University Act, 1984

16. Authorities of the University.

- The following shall be the authorities of the University:-
(1)The [Court] [Substituted by the Amendment Act 15 of 1988.];
(2)The Executive Council;
(3)The Academic Council;
(4)The Faculties;
(5)The Finance Committees;
(6)Such other authorities as may be declared by the Statutes to be authorities of the University.