Delhi High Court - Orders
Ankit Kaura And Ors vs Dean, Esi Pgimsr, Basaidapur And Ors on 15 February, 2024
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~259 to 264
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9631/2018
ANKIT KAURA AND ORS. ..... Petitioners
Through: Ms. Kanika Agnihotri, Mr.
Vaibhav Agnihotri, Mr. NikhhiThakur, Mr.
Abhishek Das and Mr. Nisith Yogi, Advs.
versus
DEAN, ESI PGIMSR,
BASAIDAPUR AND ORS. ..... Respondents
Through: Mr.Yakesh Anand, Ms. Sonam
Anand and Mr.Akshay Thakur, Advocates
for R-1 and 2.
Ms. Ekta Sikri, Mr. Shishwat Sharma and
Mr.Jasbir Bidhuri, Advocate for R-4
(GGSIPU)
Mr. T. Singhdev, Mr. Abhijit Chakravarty
and Mr. Tanishq Srivastava, Advocates for
NMC.
Mr.Vikram Jetley, CGSC with Ms.Shreya
Jetley, Advocate for UOI.
+ W.P.(C) 14006/2018
DR. S. A. CHANDRASHEKHAR
REDDY AND ORS. ..... Petitioners
Through: Ms. Kanika Agnihotri, Mr.
Vaibhav Agnihotri, Mr. NikhhiThakur, Mr.
Abhishek Das and Mr. Nisith Yogi, Advs.
versus
DEAN, ESI PGIMSR,
BASAIDARAPUR AND ORS. ..... Respondents
Through: Mr.Yakesh Anand, Ms. Sonam
Anand and Mr.Akshay Thakur, Advocates
for R-1 and 2.
W.P.(C) 9631/2018 & cont. Matters Page 1 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/02/2024 at 00:01:01
Ms. Ekta Sikri, Mr. Shishwat Sharma and
Mr.Jasbir Bidhuri, Advocate for R-4
(GGSIPU)
Mr.T. Singhdev, Mr. Abhijit Chakravarty
and Mr. Tanishq Srivastava, Advocates for
NMC.
Mr.Vikram Jetley, CGSC with Ms.Shreya
Jetley, Advocate for UOI.
+ W.P.(C) 1410/2019
MD NAJIM AND ORS. ..... Petitioners
Through: Ms. Kanika Agnihotri, Mr.
Vaibhav Agnihotri, Mr. NikhhiThakur, Mr.
Abhishek Das and Mr. Nisith Yogi, Advs.
versus
ESI PGIMSR, BASAIDARAPUR AND ORS..... Respondents
Through: Mr.Yakesh Anand, Ms. Sonam
Anand and Mr.Akshay Thakur, Advocates
for R-1 and 2.
Ms. Ekta Sikri, Mr. Shishwat Sharma and
Mr.Jasbir Bidhuri, Advocate for R-4
(GGSIPU)
Mr.T. Singhdev, Mr. Abhijit Chakravarty
and Mr. Tanishq Srivastava, Advocates for
NMC.
Mr. Vikram Jetley, CGSC with Ms.Shreya
Jetley, Advocate for UOI.
Mr. Rishikesh Kumar, ASC with Ms.
Sheenu Priya, Mr. Atik Gill, Mr. Sudhir
Kumar Shukla and Mr. Sudhir, Advs. for
GNCTD
+ W.P.(C) 5290/2020
LOKESH KUMAR MEENA ..... Petitioner
Through: Mr. Koushik Ghosh, Adv.
W.P.(C) 9631/2018 & cont. Matters Page 2 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/02/2024 at 00:01:01
versus
DEAN ESI PGIMSR
BASAIDARPUR & ORS. ..... Respondents
Through: Mr.Yakesh Anand, Ms. Sonam
Anand and Mr.Akshay Thakur, Advocates
for R-1 and 2.
Ms. Anita Sahani, Adv. for R-3
Mr.T. Singhdev, Mr. Abhijit Chakravarty
and Mr. Tanishq Srivastava, Advocates for
NMC.
Mr. Apoorv Kurup, CGSC with Ms. Muskan
Gupta and Mr. Gurjat Singh Narula, Advs.
for R-5
Mr. Vijay Joshi, Advocate and Mr. Shubham
Chaturvedi, Advocates for R-6
Mr.Vikram Jetley, CGSC with Ms.Shreya
Jetley, Advocate for UOI.
+ W.P.(C) 8432/2020
DR. KUNAL SINGLA & ORS. ..... Petitioners
Through: Mr. Sorabh Dahiya, Adv.
versus
DEAN, ESI PGIMSR,
BASAIDARAPUR & ORS. ..... Respondents
Through: Mr.Yakesh Anand, Ms. Sonam
Anand and Mr.Akshay Thakur, Advocates
for R-1 and 2.
Ms. Anita Sahani, Adv. for R-3
Mr.T. Singhdev, Mr. Abhijit Chakravarty
and Mr. Tanishq Srivastava, Advocates for
NMC.
Mr. Apoorv Kurup, CGSC with Ms. Muskan
Gupta and Mr. Gurjat Singh Narula, Advs.
for R-5
Mr. Dev P. Bhardwaj, CGSC with Ms.
Anubha Bhardwaj, Ms. Aditi Singh and Mr.
Khushal Saini, Advs. for UOI
W.P.(C) 9631/2018 & cont. Matters Page 3 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/02/2024 at 00:01:02
+ W.P.(C) 9360/2020
DR MUKESH KUMAR JHA AND ORS ..... Petitioners
Through: Mr. Koushik Ghosh, Adv.
versus
DEAN ESIC PGIMSR
BASAIDARAPUR AND ORS ..... Respondents
Through: Mr.Yakesh Anand, Ms. Sonam
Anand and Mr.Akshay Thakur, Advocates
for R-1 and 2.
Ms. Anita Sahani, Adv. for R-3
Mr.T. Singhdev, Mr. Abhijit Chakravarty
and Mr. Tanishq Srivastava, Advocates for
NMC
Mr. Apoorv Kurup, CGSC with Ms. Muskan
Gupta and Mr. Gurjat Singh Narula, Advs.
for R-5
Mr. Bimlesh Kumar, Mr. Santosh Kumar
Yadav and Ms. Niharika, Advs. UGC
Mr. Ghanshyam Mishra and Ms. Priyanka
Verma, Advs. for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 15.02.2024
1. These matters have to be heard finally.
2. As the Court is sitting only till 5 pm and it is already 4.35 pm, re-notify for disposal at the end of the Board on 6 March 2024.
C.HARI SHANKAR, J FEBRUARY 15, 2024/dsn Click here to check corrigendum, if any W.P.(C) 9631/2018 & cont. Matters Page 4 of 4 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/02/2024 at 00:01:02