Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Odisha - Section

Section 66 in The Orissa Land Reforms Act, 1960

66. [ Fees of legal practitioners not to form part of cost. [Substituted vide Orissa Act No. 13 of 1965.]

- Fees of legal practitioners appearing in any proceedings under this Act shall not from part of the costs in any such proceedings.] [Inserted vide Orissa Act No. 44 of 1975.]