Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Juvenile Justice Fund Rules, 2017

(2)If any individual discontinues the educational or vocational training, no assistance shall be extended second time, unless the discontinuance is warranted due to physical disabilities or accident or on medical grounds certified by the Medical Board.