Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122F(4)] [Section 122F] [Entire Act] Union of India - Subsection Section 122F(4)(ii) in The Drugs and Cosmetics Rules, 1945 (ii)cause the manufacturing and testing establishment to be inspected in accordance with the provision of rule 122-I; and