Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8A in The Punjab Laws Act, 1872 8A. [ - ] [Section 8, 8-A, 8-B and 8-C, sunstituted for the original section 8 by section 2 of the Punjab Jagirs Act, were repealed together with the heading thereto by Punjab Act 5 of 1941, section 13.]
