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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(8)(i) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(i)the charges framed against the member of the service and the statement of allegations furnished to him under sub-rule (2);