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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2) in The Haryana Canal and Drainage Act, 1974

(2)An appeal shall lie to the Superintending Canal Officer, within a period of thirty days, from the date of the communication of the decision of the Divisional Canal Officer under sub-section (1) and the order of the Superintending Canal Officer shall be final.