Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 172 in Rajasthan District Board Account Rules 172. The licence,shall be in Form 37 or 38 except where a different form has been specifically provided under any rule, bye-laws or orders of the Government for any specified purposes.
