Section 38(2)(a) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

(a)bring into or use within the precincts of such monument a camera stand, stool, chair, table large drawing-board, easel or any such appliance; or

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