Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Assam - Section Section 46 in Assam Town and Country Planning Act, 1959 46. Right to appear by recognised agent. - Every party to any proceeding before the Appellate Authority shall be entitled to appear either in person or by his recognised agent.
