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Bombay High Court

Smt. Sheela Shivaji Bhendale @ Smt. ... vs The State Of Maharashtra Thr. Deputy ... on 12 August, 2022

Bench: S.V. Gangapurwala, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 17187 OF 2022
                          In
              WRIT PETITION 9573 OF 2022

 Smt. Nanda Dagaji Bachhav                    ....PETITIONER
             V/S
 The State Of Maharashtra And Ors           ....RESPONDENT

WITH INTERIM APPLICATION NO. 17212 OF 2022 In Writ Petition 9589 OF 2022 Ramesh Tanaji Bhamare ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17182 OF 2022 In Writ Petition 9604 OF 2022 Smt. Surekha Ramchandra Shelke ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17185 OF 2022 Page 1/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: In Writ Petition 9607 OF 2022 Smt. Minakshi Ashok Chothe ....PETITIONER V/S The State Of Maharashtra Through The Deputy ....RESPONDENT Secretary, Rural Development And Irrigation Dept And Or WITH INTERIM APPLICATION NO. 17188 OF 2022 In Writ Petition 9610 OF 2022 Smt. Sheela Shivaji Bhendale @ Smt. Sheela ....PETITIONER Dnyandev Navale V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17191 OF 2022 In Writ Petition 9611 OF 2022 Smt. Kavita Suresh Patil ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17193 OF 2022 In Page 2/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: Writ Petition STAMP NO. 31060 OF 2016 Smt. Sonal Pralhad Sonawane ....PETITIONER V/S The State Of Maharashtra Through The Deputy ....RESPONDENT Secretary, Rural Development And Irrigation Dept And Or WITH INTERIM APPLICATION NO. 17196 OF 2022 In Writ Petition STAMP NO. 31028 OF 2016 Shri. Pramod Sahebrao Deore ....PETITIONER V/S The State Of Maharashtra Through The Deputy ....RESPONDENT Secretary, Rural Development And Irrigation Dept And Or WITH INTERIM APPLICATION NO. 17197 OF 2022 In Writ Petition 9616 OF 2022 Ganesh Sakharam Nathe ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17199 OF 2022 In Writ Petition 9608 OF 2022 Page 3/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: Smt. Swati Satish Matkar ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17200 OF 2022 In Writ Petition 9588 OF 2022 Pravin Karbhari Hyalij ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secre. ....RESPONDENT Rural Devlopment And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17202 OF 2022 In Writ Petition 9613 OF 2022 Appasaheb Sarangdhar Ghule ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17206 OF 2022 In Writ Petition 9576 OF 2022 Pushpendra Bhanudas Bharati ....PETITIONER V/S The State Of Maharashtra Through The Deputy Page 4/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: Secretary, Rural Development And Irrigation Dept And Or WITH INTERIM APPLICATION NO. 17210 OF 2022 In Writ Petition 9587 OF 2022 Shri. Dinesh Baban Thakare ....PETITIONER V/S The State Of Maharashtra Thru The Dy ....RESPONDENT Secretary, Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17203 OF 2022 In Writ Petition 9603 OF 2022 Smt. Deepali Uttamrao Salunkhe ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17198 OF 2022 In Writ Petition 9601 OF 2022 Nandkumar Sudam Desale ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors ....RESPONDENT Page 5/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: WITH INTERIM APPLICATION NO. 17194 OF 2022 In Writ Petition 9598 OF 2022 Chandrakant Balasaheb Suryavanshi ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17181 OF 2022 In Writ Petition 9592 OF 2022 Dinesh Babanrao Bhuse ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17192 OF 2022 In Writ Petition 9582 OF 2022 Shri. Satish Bhausaheb Ahire ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 17215 OF 2022 In Writ Petition 9585 OF 2022 Page 6/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: Hemant Vidursing Pardeshi ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17186 OF 2022 In Writ Petition 9595 OF 2022 Vishal Balwant Pawar ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17189 OF 2022 In Writ Petition 9596 OF 2022 Sandip Shantaram Pathade ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17183 OF 2022 In Writ Petition 9606 OF 2022 Smt. Seema Vitthalrao Khalkar ....PETITIONER V/S Page 7/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: The State Of Maharashtra Through The Deputy ....RESPONDENT Secretary, Rural Development And Irrigation Dept And Or WITH INTERIM APPLICATION NO. 17184 OF 2022 In Writ Petition 9593 OF 2022 Nilesh Kashinath Kothawade ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17201 OF 2022 In Writ Petition 9609 OF 2022 Smt. Dipti Sukhdeo Thakare ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17204 OF 2022 In Writ Petition 9614 OF 2022 Smt. Shital Satish Ahire ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary Rural Development And Irrigation Dept. And Page 8/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: Ors WITH INTERIM APPLICATION NO. 17205 OF 2022 In Writ Petition 9580 OF 2022 Pradip Diliprao Bhosale ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17180 OF 2022 In Writ Petition 9590 OF 2022 Rajesh Devaji Raundal ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17190 OF 2022 In Writ Petition 9578 OF 2022 Shri Jayavant Ramdas Bhutkar ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH ....RESPONDENT INTERIM APPLICATION NO. 17195 OF 2022 Page 9/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 ::: In Writ Petition 9615 OF 2022 Smt. Maheshwari Balkrushna Nikam ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors WITH INTERIM APPLICATION NO. 17208 OF 2022 In Writ Petition 9572 OF 2022 Hemant Vijayrao Mahale ....PETITIONER V/S The State Of Maharashtra Thr. Deputy Secretary ....RESPONDENT Rural Development And Irrigation Dept. And Ors Mr. S.S. Pakale i/b Shankar Maruti Katkar for Petitioner Mr. S.B. Kalel, AGP/State CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 12th August, 2022 P.C. :

S. O. to 29/08/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 10/10 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 23:45:51 :::