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State of Rajasthan - Section

Section 12 in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

12. Annual statement of Account.

- At the end of each year in the second week of April, the Board shall send to each subscriber a statement of account of the Provident Fund in form P.F. (2) showing the opening balance of his account as on 1st April, the total amount added thereto by way of his subscription, the contribution of the Board and the interest accrue during the year and the closing balance at the credit of subscribers account at the end of the year as on 31st March.