Supreme Court - Daily Orders
Union Of India vs M.V.R. Somayajulu on 27 July, 2018
Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2018
(Diary No.21782 OF 2018)
UNION OF INDIA & ANR. Appellant (s)
VERSUS
M.V.R. SOMAYAJULU & ORS. Respondent(s)
O R D E R
1. Delay condoned.
2. Heard the learned counsel for the appellants and perused the relevant material.
3. We are not inclined to interfere with the impugned judgment. The appeal is accordingly dismissed.
4. However, it will be open to the appellants to contest the proceedings before the High Court.
....................,J.
(RANJAN GOGOI) ....................,J.
(R. BANUMATHI) Signature Not Verified Digitally signed by ....................,J.
POOJA ARORA Date: 2018.07.30 16:56:43 IST (NAVIN SINHA) Reason: NEW DELHI JULY 27, 2018 ITEM NO.10 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL Diary Nos.21782/2018 UNION OF INDIA & ANR. Appellant (s) VERSUS M.V.R. SOMAYAJULU & ORS. Respondent(s) ( IA No.95988/2018-CONDONATION OF DELAY IN FILING and IA No.96001/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.95989/2018-CONDONATION OF DELAY IN REFILING and IA No.96000/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS ) Date : 27-07-2018 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE NAVIN SINHA For Appellant(s) Mr. Tushar Mehta, ASG Mr. Ajit Kumar Sinha, Sr.Adv. Mr. K.R. Sinha, Sr. Adv. Mr. Bharat Singh, Adv.
Mr. Rajat Nair, Adv.
Mr. Ritesh Kumar, Adv.
Mr. Raj Bahadur, Adv.
Mrs. Anil Katiyar, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard the learned counsel for the appellants and perused the relevant material.
Delay condoned.
Application for exemption from filing certified copy of the impugned judgment is allowed.
Permission to file additional documents is granted.
The appeal is dismissed in terms of the signed order.
(POOJA ARORA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)