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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2)(h) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(h)sanction employment of such officers and servants as it may think necessary for performance of its duties and functions under this Act and determine their condition of services;