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Bombay High Court

Rupa Investments Pvt Ltd & Anr vs Kamal Co-Operative Housing Society Ltd ... on 22 March, 2019

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 CONT. PETITION NO. 96 OF 2010

 Kamal Co-operative Hos. Soc. Ltd                             ....Petitioner
            V/S
 Rupa Investments Pvt. Ltd                                 ....Respondent

WITH CONT. PETITION NO. 438 OF 2010 Rupa Investments Pvt Ltd & Anr ....Petitioner V/S Kamal Co-operative Housing Society Ltd And ....Respondent Anr WITH CONT. PETITION NO. 49 OF 2016 Kamal Co-operative Housing Society Limited ....Petitioner V/S Rupa Investments Private Limited ....Respondent CORAM : K.K. TATED, J DATE : 22nd March, 2019 Page 1/2 ::: Uploaded on - 22/03/2019 ::: Downloaded on - 23/03/2019 04:50:44 ::: P.C. :

Due to paucity of time Stand over to 15/07/2019, Interim protection, if any, granted earlier and in force as on today, to continue till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 22/03/2019 ::: Downloaded on - 23/03/2019 04:50:44 :::