Section 50 in The Punjab Municipal Act, 1999

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State of Punjab - Section

Section 50 in The Punjab Municipal Act, 1999

50. Municipal authorities for a transitional area.

- The municipal authorities for the purposes of giving effect to the provisions of this Act in a transitional area shall be, -

(a)the Nagar Panchayat;

(b)the President; and

(c)the Executive Officer

Nagar Panchayat