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Chota Nagpur Division - Section

Section 5 in The Chota Nagpur Tenancy Rules, 1959

5. Notice under Section 24A(1). - A notice under clause (b) of sub-section (1) of Section 24-A shall be in Form 2 contained in the Appendix and shall contain the particulars given in the said form and shall be served in the manner laid down in me rules published under Notification No. 175-T.R., dated the 22nd April, 1909.