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[Cites 0, Cited by 0] [Section 78A] [Entire Act]

State of West Bengal - Subsection

Section 78A(e) in The West Bengal Primary Education Act, 1973

(e)an appeal, revision or review, as the case may be, from an order of assessment or any other order passed under this section shall lie to such authority, on such conditions and in such manner as may be prescribed;