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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 14(1)(l) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(l)has been disqualified under any law for the time being in force by competent court for adopting a corrupt practice or for commission of an election offence at an election during the period of such disqualification; or