Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 10 in Haryana State Agricultural Marketing Board Service Rules, 1974

10. Method of recruitment.

- Recruitment to the Service shall be made in the manner as specified in column 4 of Appendix B to these rules.Note 1. - All promotions shall be made on the basis of seniority- cum-merit.[Note 2. - Unless otherwise provided, where appointment is to be made both by direct recruitment and other than by direct recruitment 33-1/3 percent posts shall be filled in by direct recruitment and 66-2/3 percent posts by other than direct recruitment.] [Substituted vide Haryana Notification dated 15.6.1983.]