Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 20 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

20. Capacity of the Plant & Location.

- 1. The capacity of the plant shall be based on the need of a person intending to establish a Captive Generating Plant. The location, fuel linkage and other required resources may be in conformity with the National Electricity Policy and National Electricity Plan.