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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Sikkim - Subsection

Section 11(2)(ii) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(ii)come to an agreement with the owner thereof for the surrender of his right and proceed to acquire such land in the manner provided in the Sikkim Land (Requisition and Acquisition) Act, 1977.