Section 59(1)(a) in The Delhi Co-operative Societies Rules, 2007

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

(a)Institutional Members (Five)

(i)One seat reserved for Delhi State Women Co-operative Marketing and Supply Federation Ltd;

(ii)One seat for the Delhi Co-operative Housing Finance Corporation Ltd;

(iii)One seat for Delhi State Co-operative Industrial Federation Ltd; and

(iv)One seat for Delhi State Co-operative Leather Societies Federation Ltd. (SC/ST representative)

(v)One seat for Delhi State Weavers handloom Cooperative Industrial Service Federation Ltd.

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