Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(a) in The Bengal Mohammadan Marriages and Divorces Registration Act, 1876 (a)satisfy himself whether or not such marriage or divorce was effected by the 'person or persons by whom it is represented to have been effected;
