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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(1) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(1)The State Government shall, by notification, appoint a nodal officer, not below the rand of a joint Secretary to the State Government for entertaining complaints with regard to the contravention of the provisions of this Act of any notification issued thereunder.