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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Chattisgarh - Subsection

Section 205(a) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)where the platform of such scaffold is supported with two independent suspension wire ropes at or near each end of such platform so that in the event of failure of one of such suspension wire rope, the other wire rope, is capable of sustaining the weights of such platform and its load and prevent it from tilting ; or