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[Cites 0, Cited by 0] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(7) in The M.P. Bhumi Vikas Rules, 1984

(7)Exit/Entrance Door. - Minimum clear opening of the entrance door shall be 900 mm and it shall not be provided with a step that obstructs the passage of a wheel chair user. These shall not be raised more than 12 mm.