Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 23 in The Maharashtra Water Conservation Corporation Act, 2000 23. Application of Corporation's Assets etc. - All the property, fund and other assets vesting in the Corporation shall be held and applied by it for the purposes of this Act.
