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[Cites 0, Cited by 0] [Section 82A(8)] [Section 82A] [Entire Act]

Union of India - Subsection

Section 82A(8)(b) in The Employees' Provident Funds Scheme, 1952

(b)in paragraph 32-A, in sub-paragraph (1), for the Table, the following Table shall be substituted, namely:--