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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(3) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(3)The owner or occupier of the pool shall -
(i)place a life saving instructions chart at the pool.
(ii)place the safety/sanitary rules board at the pool.
(iii)provide necessary fire fighting appliances in the premises which must be maintained in proper condition.
(iv)not allow undesirable elements in the vicinity of the pool and shall take adequate precautions to prevent harassment of women.
(v)require a beginner to wear red cap for easy identification.
(vi)provide proper uniform to the life guards.
(vii)install a Flag to indicate that a life guard is on duty.
(viii)insure all the swimming pool users against any mishaps.
(ix)display emergency contact numbers at a conspicuous place of the pool.