Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Motor Ambulance Rules for (1) Ranchi Sadar Hospital and (2) Darbhanga Medical School Hospital 4. When more than one requisition is received for the same hour the Deputy Superintendent shall decide where to send the car.
